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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(23) in Jawaharlal Nehru Architecture and Fine Arts University Act, 2008

(23)"University College" means a college located in the University campus which is established or maintained by the University and provides courses of study qualifying students for admission to University examinations in accordance with the regulations prescribed and includes colleges so located and established or maintained by the University immediately before the commencement of this Act.Chapter - II The University.