Section 25 in The United Provinces Agricultural Tenants (Acquisition of Privileges) Rules, 1949
25. The Assistant Collector shall be assisted by a munsarim and a reader and as many clerks as may be found necessary from time to time. To each sub-treasury one or more extra-departmental clerks and siahanavis may be appointed to cope with the work. The district treasurer shall provided an adequate number of tahsildars and money testers on each sub-treasury.
