Himachal Pradesh High Court
Jaan Mohammad And Ors. vs . Hem Raj And on 11 November, 2025
Jaan Mohammad and Ors. Vs. Hem Raj and Ors.
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CMPMO No.55 of 2022 11.11.2025 Present: Mr. Surya Chauhan, Advocate, for the petitioners.
Mr. Pranjal Munjal, Advocate, vice Mr. Janesh Gupta, Advocate, for respondents No.1, 2, 4 and 5.
of Respondents No.3, 6 to 10 proceeded against ex parte vide order dated 04.11.2022. rt Learned vice counsel for respondents No.1, 2, 4 and 5 submits that Senior counsel, who has to argue the matter is unavailable today on account of personal difficulty and seeks adjournment.
List after four weeks.
(Bipin C. Negi) Judge 11th November, 2025 (Gaurav Rawat) ::: Downloaded on - 05/12/2025 21:19:28 :::CIS