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Delhi High Court - Orders

National Insurance Co Ltd vs Sharp Menthol Ltd on 20 September, 2023

Author: Manmohan

Bench: Manmohan

                                          $~2 & 3
                                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                          +           FAO(OS) (COMM) 227/2018

                                                      NATIONAL INSURANCE CO LTD                ..... Appellant
                                                                   Through: Mr. Sudhir Nandrajog, Senior
                                                                            Advocate with Mr. Yogesh Malhotra
                                                                            and Mr. Sushant Kishore, Advocates.

                                                                                         versus

                                                      SHARP MENTHOL LTD                                                             ..... Respondent
                                                                  Through:                                       Mr. Saurabh Kirpal, Senior Advocate
                                                                                                                 with Ms. Bhakti Pasreja, Mr. Sonu
                                                                                                                 Mandal and Ms. Diksha Kukrety,
                                                                                                                 Advocates.

                                          +           FAO(OS) (COMM) 301/2018

                                                      SHARP MINT LTD                                                                ..... Appellant
                                                                   Through:                                      Mr. Saurabh Kirpal, Senior Advocate
                                                                                                                 with Ms. Bhakti Pasreja, Mr. Sonu
                                                                                                                 Mandal and Ms. Diksha Kukrety,
                                                                                                                 Advocates.

                                                                                         versus

                                                      NATIONAL INSURANCE CO LTD               ..... Respondent
                                                                   Through: Mr. Sudhir Nandrajog, Senior
                                                                            Advocate with Mr. Yogesh Malhotra
                                                                            and Mr. Sushant Kishore, Advocates.

                                                      CORAM:
                                                      HON'BLE MR. JUSTICE MANMOHAN
                                                      HON'BLE MS. JUSTICE MINI PUSHKARNA




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/09/2023 at 23:20:50
                                                                                          ORDER

% 20.09.2023

1. Registry is directed to attach a soft copy of the record before the learned Single Judge at the end of the file.

2. Both the contesting parties are directed to file their short written submissions not exceeding three pages each along with the judgments that they wish to rely upon.

3. List on 08th January, 2024.

MANMOHAN, J MINI PUSHKARNA, J SEPTEMBER 20, 2023 c This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/09/2023 at 23:20:50