Delhi High Court - Orders
National Insurance Co Ltd vs Sharp Menthol Ltd on 20 September, 2023
Author: Manmohan
Bench: Manmohan
$~2 & 3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 227/2018
NATIONAL INSURANCE CO LTD ..... Appellant
Through: Mr. Sudhir Nandrajog, Senior
Advocate with Mr. Yogesh Malhotra
and Mr. Sushant Kishore, Advocates.
versus
SHARP MENTHOL LTD ..... Respondent
Through: Mr. Saurabh Kirpal, Senior Advocate
with Ms. Bhakti Pasreja, Mr. Sonu
Mandal and Ms. Diksha Kukrety,
Advocates.
+ FAO(OS) (COMM) 301/2018
SHARP MINT LTD ..... Appellant
Through: Mr. Saurabh Kirpal, Senior Advocate
with Ms. Bhakti Pasreja, Mr. Sonu
Mandal and Ms. Diksha Kukrety,
Advocates.
versus
NATIONAL INSURANCE CO LTD ..... Respondent
Through: Mr. Sudhir Nandrajog, Senior
Advocate with Mr. Yogesh Malhotra
and Mr. Sushant Kishore, Advocates.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MS. JUSTICE MINI PUSHKARNA
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/09/2023 at 23:20:50
ORDER
% 20.09.2023
1. Registry is directed to attach a soft copy of the record before the learned Single Judge at the end of the file.
2. Both the contesting parties are directed to file their short written submissions not exceeding three pages each along with the judgments that they wish to rely upon.
3. List on 08th January, 2024.
MANMOHAN, J MINI PUSHKARNA, J SEPTEMBER 20, 2023 c This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/09/2023 at 23:20:50