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[Cites 0, Cited by 0] [Section 101(1)] [Section 101] [Entire Act]

State of Goa - Subsection

Section 101(1)(iii) in The Goa Agricultural Produce Marketing (Development and Regulation) Rules, 2010

(iii)require any person so appearing to make and sign a declaration with respect to such document or to answer any question or to prepare and furnish any statement relating thereto.