Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Chattisgarh High Court

Jagmohan Singh Rathiya vs Chhattisgarh Rajya Gramin Bank on 25 March, 2026

                                                      1/1




                              HIGH COURT OF CHHATTISGARH AT BILASPUR


                                            WPS No. 6461 of 2025

                   JAGMOHAN SINGH RATHIYA versus CHHATTISGARH RAJYA GRAMIN
                                                     BANK

                                               Order on Board



                   25/03/2026         Mr. K.N. Nandey, counsel for petitioner.

                                      Mr. Swapnil on behalf of Mr. P.R. Patankar, counsel
                                for respondents.

Heard.

Learned counsel for respondents submits that arguing counsel is not available today as he is having some personal difficulty and prays for time.

BALRAM List this case in the week after next. PRASAD DEWANGAN Digitally signed by BALRAM PRASAD DEWANGAN Sd/-

(Parth Prateem Sahu) Judge Balram