Chattisgarh High Court
Jagmohan Singh Rathiya vs Chhattisgarh Rajya Gramin Bank on 25 March, 2026
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HIGH COURT OF CHHATTISGARH AT BILASPUR
WPS No. 6461 of 2025
JAGMOHAN SINGH RATHIYA versus CHHATTISGARH RAJYA GRAMIN
BANK
Order on Board
25/03/2026 Mr. K.N. Nandey, counsel for petitioner.
Mr. Swapnil on behalf of Mr. P.R. Patankar, counsel
for respondents.
Heard.
Learned counsel for respondents submits that arguing counsel is not available today as he is having some personal difficulty and prays for time.
BALRAM List this case in the week after next. PRASAD DEWANGAN Digitally signed by BALRAM PRASAD DEWANGAN Sd/-
(Parth Prateem Sahu) Judge Balram