Madhya Pradesh High Court
Commissioner Of Income Tax vs M/S Som Datt Builders And Karan ... on 10 April, 2018
THE HIGH COURT OF MADHYA PRADESH Case No.________________of __________ Gwalior, 10/04/2018 Counsel are not appearing before the Court, presumably because of the call given by the Madhya Pradesh State Bar Council to abstain from appearing in the Court.
By way of indulgence, one opportunity is granted and accordingly the matters are adjourned in the following manner:
Serial Numbers Next date of listing 1 to 9,11,12,13,15 to 37, After four weeks 39,41,42,43,45 to 48,50 to 58.
Interim order, if any, passed earlier shall continue till next date of listing.
(Sanjay Yadav) (Ashok Kumar Joshi)
Judge Judge
Ashish*
Digitally signed by ASHISH
CHOURASIYA
Date: 2018.04.10 17:00:56 +05'30'