Karnataka High Court
T H M Leelavathi Guru Murthy @ T H M ... vs Sri Sathya S/O Durgappa on 11 March, 2011
BIG H COURT LEGAL SERVICES COMMIT
FEE, DHAR WAD
BEFORE THE; LOR ADALAT
IN THE HIGH COURT OF RARN.ATAKA. AT•••
DHARWAD
DATED THIS THE I I 'flzl DAY OF MARCH,
20 1 1
CONCH L\TGRS. PRESENT:
HONt3LE MET JUSTICE SUBHASH B. ADI
AND
SRI ST. RAMATE. MEMBER
Lok Adalat, No 2Q/201 I
BETWEEN:
1.. TJiMTeeLvathi Guru Mu rthv
U THMGurumurthv
S/c T, H M Jambunatha Sharma
Aged 57 ears
R/o Liarnbusree"
4th Cros
.s, MJ.Nagar
Hospet
2 SmtT, H M Leelavathi
\T!.
HJvhLeeiavathi Guru. Murthu
21 RH M GurumurtLy
Aged 55 years
p/.
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.4th 4 Tt'-T..
U tOSS. i.V1u.t\dJcH
Hospet... APPELLANTS
(By Sri .21 :L:htkSuflhIkarit. PedRo, A.d
ANT):
Sri.SatI,rsr; S/:'.: Durluu;pa
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flospet laluk
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tnbasi:'a Rtch
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(J%ndrcttheic'n'he nnc
Regi JsA ;"i.
R p Snadaksnanu ih CL ompo mci
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Ward. Patri Nagar
Hospet
BclIan Dastiict
M s itional Insui rncc C) Ltd
Bt us I3rHri I' Managc
&lIan RFSPONDF?41C
IB M s B t Seethuraina Ric kssts &
Sri ' M %enket sh. .h For R is
THIS MFA IS FILED U c fl3(1! OF MV Wi. .GM%ST fi-TE
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