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State of Bihar - Section

Section 31 in Bihar Persons with Disabilities Equal Opportunities, Protection of Rights and Full Participation Rules, 2004

31. Tours by associated person.

- The associated person may, with the prior approval of the Chairperson undertake tours within the country for the performance of the duties entrusted to him by the State Executive Committee and for tours, he shall be entitled to travelling allowance and daily allowance at the rates admissible to an officer of the State Government drawing pay of rupees 16,400-20,000 and above:Provided that the associated person may not be allowed to perform journey by air.