Madhya Pradesh High Court
The State Of Madhya Pradesh vs Rahul Sharma on 24 September, 2015
M. Cr. C. No. 6529/2015 24/09/2015 Shri Prabal Pratap Solanki, learned Government Advocate for the applicant/ State seeks short adjournment for further preparation of the matter.
Record of the trial Court has already been received. Let the matter be placed under the same head in the month of November, 2015.
(U. C. Maheshwari) (Sushil Kumar Gupta)
Judge Judge
MKB