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Patna High Court - Orders

Dr. Ravi Prakash Babloo vs H.E. The Chancellor Universities Of ... on 10 July, 2018

Author: Ahsanuddin Amanullah

Bench: Ahsanuddin Amanullah

                     IN THE HIGH COURT OF JUDICATURE AT PATNA
                                 Civil Writ Jurisdiction Case No. 943 of 2015
                  ======================================================
                  Dr. Ravi Prakash "Babloo"
                                                                        .... .... Petitioner/s
                                                     Versus
                  H.E. the Chancellor, Universities of Bihar & Ors.
                                                                       .... .... Respondent/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s          :       Mr.
                  For the Respondent/s          :       Mr.
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE AHSANUDDIN
                              AMANULLAH
                                               ORAL ORDER

8    10-07-2018

Learned counsel for the petitioner and J.P. University have assisted the Court.

2. After detailed hearing, it transpires that order of the Hon'ble Chancellor of J.P. University is under judicial review in the present proceeding. As the Court has been informed that learned counsel for the Hon'ble Chancellor has undergone cataract operation, prayer is made by learned counsel for the petitioner that the matter may come after two weeks.

3. In view thereof, as prayed for, the matter be listed on 24th July, 2018.

4. In the meantime, learned counsel for the petitioner is requested to inform learned counsel for the Hon'ble Chancellor that he should take up-to-date instructions with regard to the appeal filed by the petitioner against the impugned transfer order.

(Ahsanuddin Amanullah, J.) P. Kumar U