Supreme Court - Daily Orders
The Commissioner Of Income Tax vs Sociedade De Fomento Industrial Pvt. ... on 1 October, 2021
Bench: D.Y. Chandrachud, B.V. Nagarathna
SLP(C) 5940/2021
1
ITEM NO.31 Court 4 (Video Conferencing) SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No.5940/2021
(Arising out of impugned final judgment and order dated 22-10-2020
in TA No.25/2012 passed by the High Court of Judicature at Bombay
at Goa)
THE COMMISSIONER OF INCOME TAX Petitioner(s)
VERSUS
SOCIEDADE DE FOMENTO INDUSTRIAL PVT. LTD. Respondent(s)
WITH S.L.P.(C) Nos.6854-6855/2021 (IX)
(FOR I.R.)
S.L.P.(C) Nos.6201-6202/2021 (IX)
(FOR I.R.)
S.L.P.(C) Nos.8001-8002/2021 (IX)
(FOR I.R.)
Date : 01-10-2021 These petitions were called on for hearing today.
CORAM :
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
For Petitioner(s) Mr. N. Venkataraman, ASG
Mr. B.K. Satija, Adv.
Mr. Manish Pushkarna, Adv.
Mr. P.V. Yogeswaran, Adv.
Mr. Rupesh Kumar, Adv.
Mr. Mohammed Akhil, Adv.
Mr. Raj Bahadur Yadav, AOR
For Respondent(s)
Signature Not Verified
Mr. Nishant Thakkar, Adv.
Digitally signed by
Mr. Yashraj Singh Deora, AOR
Chetan Kumar
Date: 2021.10.01
17:33:53 IST
Reason:
SLP(C) 5940/2021
2
Ms. Sonal Mashankar, Adv.
Ms. Prakriti Roy, Adv.
UPON hearing the counsel the Court made the following
O R D E R
1 Mr Nishant Thakkar, learned counsel appearing on behalf of the respondent states that counter affidavit in the Special Leave Petitions will be filed within a period of three weeks.
2 List the Special Leave Petitions along with SLP(C) No 6730 of 2021 on 8 November 2021.
(CHETAN KUMAR) (PARVEEN KUMARI PASRICHA)
A.R.-cum-P.S. ASSISTANT REGISTRAR