- Whoever contravenes the provisions of rules 66, 70, 71(3) to (7), 72, 75, 76, 80 to 82, 84, 85(2), 86, 88, 102, 104, 105, 107 to 109, or 113 shall be punishable with imprisonment for a term which may extend to six months or with fine which may extend to five hundred rupees, or with both.
