Supreme Court - Daily Orders
Ms. X vs Swatanter Kumar on 3 March, 2023
Bench: K.M. Joseph, B.V. Nagarathna
ITEM NO.1 COURT NO.3 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition (Civil) No. 846/2014
MS. X Petitioner(s)
VERSUS
SWATANTER KUMAR & ORS. Respondent(s)
(IA No. 1/2014 - STAY APPLICATION)
Date : 03-03-2023 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE K.M. JOSEPH
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
For Petitioner(s)
Ms. Vrinda Grover, Adv.
Ms. Anindita Pujari, AOR
Mr. Soutik Banerjee, Adv.
Mr. Siddhartha Srivastava, Adv.
Mr. Abhineet Arvind, Adv.
Mr. Maitreya Saha, Adv.
Ms. Radhika Mohapatra, Adv.
For Respondent(s)
Mr. Sidharth Luthra, Sr. Adv.
Ms. Deepti Sarin, Adv.
M/S. Karanjawala & Co., AOR
Mr. Anil Shrivastav, AOR
Mr. Ashok Panigrahi, Adv.
Mr. Rajesh Singh Chauhan, Adv.
Mr. Rajat Nair, Adv.
Mr. Ishaan Sharma, Adv.
Mr. Amrish Kumar, Adv.
Mr. Birendra Kumar Mishra, AOR
Ms. Poonam Atey, Adv.
Mr. Hemendra Kumar, Adv.
Signature Not Verified
Mr. Sirajuddin Malik, Adv.
Digitally signed by
Nidhi Ahuja
Date: 2023.03.04
10:19:01 IST
Reason: Mr. Kush Chaturvedi, AOR
Dr. Saif Mahmood, Adv.
1
TP (C) No. 846/2014
Mr. Abhinav Mukerji, AOR
Mr. Supantha Sinha, Adv.
Mr. Anil Kumar Mishra-i, AOR
Mr. Anand Amrit Raj, Adv.
Mr. Shamim Haider, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on 17th March, 2023.
(NIDHI AHUJA) (RENU KAPOOR) AR-cum-PS ASSISTANT REGISTRAR 2