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Supreme Court - Daily Orders

Ms. X vs Swatanter Kumar on 3 March, 2023

Bench: K.M. Joseph, B.V. Nagarathna

     ITEM NO.1                          COURT NO.3                 SECTION XVI-A

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Transfer Petition (Civil) No. 846/2014

     MS. X                                                           Petitioner(s)

                                                VERSUS

     SWATANTER KUMAR & ORS.                                          Respondent(s)

     (IA No. 1/2014 - STAY APPLICATION)

     Date : 03-03-2023 This matter was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE K.M. JOSEPH
                         HON'BLE MRS. JUSTICE B.V. NAGARATHNA

     For Petitioner(s)
                                   Ms. Vrinda Grover, Adv.
                                   Ms. Anindita Pujari, AOR
                                   Mr. Soutik Banerjee, Adv.
                                   Mr. Siddhartha Srivastava, Adv.
                                   Mr. Abhineet Arvind, Adv.
                                   Mr. Maitreya Saha, Adv.
                                   Ms. Radhika Mohapatra, Adv.

     For Respondent(s)
                                   Mr. Sidharth Luthra, Sr. Adv.
                                   Ms. Deepti Sarin, Adv.
                                   M/S. Karanjawala & Co., AOR

                                   Mr. Anil Shrivastav, AOR

                                   Mr. Ashok Panigrahi, Adv.
                                   Mr. Rajesh Singh Chauhan, Adv.
                                   Mr. Rajat Nair, Adv.
                                   Mr. Ishaan Sharma, Adv.
                                   Mr. Amrish Kumar, Adv.

                                   Mr. Birendra Kumar Mishra, AOR
                                   Ms. Poonam Atey, Adv.
                                   Mr. Hemendra Kumar, Adv.
Signature Not Verified
                                   Mr. Sirajuddin Malik, Adv.
Digitally signed by
Nidhi Ahuja
Date: 2023.03.04
10:19:01 IST
Reason:                            Mr. Kush Chaturvedi, AOR

                                   Dr. Saif Mahmood, Adv.

                                                                                     1
TP (C) No. 846/2014

                      Mr. Abhinav Mukerji, AOR


                      Mr. Supantha Sinha, Adv.
                      Mr. Anil Kumar Mishra-i, AOR
                      Mr. Anand Amrit Raj, Adv.
                      Mr. Shamim Haider, Adv.

            UPON hearing the counsel the Court made the following
                               O R D E R

List on 17th March, 2023.

(NIDHI AHUJA) (RENU KAPOOR) AR-cum-PS ASSISTANT REGISTRAR 2