Calcutta High Court
Lansdowne Market Byabasayee Samity And ... vs Kolkata Municipal Corporation And Ors on 29 April, 2024
OD -20
ORDER SHEET
WPO/1792/2022
IN THE HIGH COURT AT CALCUTTA
CONSTITUTIONAL WRIT JURISDICTION
ORIGINAL SIDE
LANSDOWNE MARKET BYABASAYEE SAMITY AND ANR.
VS
KOLKATA MUNICIPAL CORPORATION AND ORS
BEFORE:
The Hon'ble JUSTICE RAI CHATTOPADHYAY
Date: 29th April, 2024.
Appearance:
Mr. Prisanka Ganguly, Adv.
Mr. Anish Chakraborty, Adv.
Ms. Srijita Nath, Adv.
...For the Petitioner
Mr. Biswajit Mukherjee, Adv.
Mr. Gopal Chandra Das, Adv.
...for respondent KMC
Ms. Manju Agarwal, Adv.
Ms. Anju Manot, Adv.
Mr. Rishi Agarwal, Adv.
...for respondent no. 8 Mr. Manoj Malhotra, Adv.
Mr. Manoj Kumar Mondal, Adv.
...for the State respondent The Court: Ms. Manju Agarwal for the respondent Developer and Mr. Mukherjee for respondent KMC has concluded their respective submission.
Let this matter be adjourned on the prayer made on behalf of the writ petitioners. Argument in reply shall be advanced on their behalf on next date i.e. 13 May, 2024.
(RAI CHATTOPADHYAY, J.) TR/ 2