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Himachal Pradesh High Court

Ram Lal Thakur vs . Randhir Sharma & Ors on 26 December, 2022

Author: Sushil Kukreja

Bench: Sushil Kukreja

Ram Lal Thakur vs. Randhir Sharma & Ors EL. Petition No. 01 of 2022 .

26.12.2022 Present: Mr. Peeyush Verma, Advocate, for the Petitioner.

M/s Sumesh Raj, Dinesh Thakur and Sanjeev Sood, Additional Advocate Generals for the respondent-State.

At the request of learned counsel for the appropriate Bench.

r to petitioner, list on 30th December, 2022 before the (Sushil Kukreja) Judge 26th December, 2022 (himani) ::: Downloaded on - 29/12/2022 20:33:26 :::CIS