Himachal Pradesh High Court
Ram Lal Thakur vs . Randhir Sharma & Ors on 26 December, 2022
Author: Sushil Kukreja
Bench: Sushil Kukreja
Ram Lal Thakur vs. Randhir Sharma & Ors EL. Petition No. 01 of 2022 .
26.12.2022 Present: Mr. Peeyush Verma, Advocate, for the Petitioner.
M/s Sumesh Raj, Dinesh Thakur and Sanjeev Sood, Additional Advocate Generals for the respondent-State.
At the request of learned counsel for the appropriate Bench.
r to petitioner, list on 30th December, 2022 before the (Sushil Kukreja) Judge 26th December, 2022 (himani) ::: Downloaded on - 29/12/2022 20:33:26 :::CIS