Supreme Court - Daily Orders
S Ganeshraja vs The Deputy Salt Commissioner And Ors. on 3 July, 2017
Bench: Dipak Misra, A.M. Khanwilkar
ITEM NO.23 COURT NO.2 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 7192/2017
(Arising out of impugned final judgment and order dated 31-08-2016
in SA No.1214/2010 31-08-2016 in MP No. 1/2011 31-08-2016 in MP No.
1/2013 31-08-2016 in MP No. 1/2015 31-08-2016 in MP No.2/2015
passed by the High Court of Madras)
S GANESHRAJA Petitioner(s)
VERSUS
THE DEPUTY SALT COMMISSIONER AND ORS. Respondent(s)
I.A.No.2/2017 (for exemption from filing O.T.)
Date : 03-07-2017 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE A.M. KHANWILKAR
For Petitioner(s)
Mr.M.A. Chinnasamy, AOR
Ms.C.Rubavathi, Adv.
Mr.V.Senthil Kumar, Adv.
Mr.P.Raja Ram, Adv.
For Respondent(s)
Mr.Sureshan P., AOR
UPON hearing the counsel the Court made the following
O R D E R
Perused the letter dt. 30.06.2017. In view of the letter circulated by learned counsel for the petitioner, list after four weeks.
(ASHOK RAJ SINGH) (H.S. PARASHER)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
ASHOK RAJ SINGH
Date: 2017.07.04
15:26:43 IST
Reason: