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Supreme Court - Daily Orders

S Ganeshraja vs The Deputy Salt Commissioner And Ors. on 3 July, 2017

Bench: Dipak Misra, A.M. Khanwilkar

     ITEM NO.23                              COURT NO.2                SECTION XII

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

      Petition(s) for Special Leave to Appeal (C) No(s). 7192/2017
     (Arising out of impugned final judgment and order dated 31-08-2016
     in SA No.1214/2010 31-08-2016 in MP No. 1/2011 31-08-2016 in MP No.
     1/2013 31-08-2016 in MP No. 1/2015 31-08-2016 in MP No.2/2015
     passed by the High Court of Madras)

     S GANESHRAJA                                                       Petitioner(s)

                                                    VERSUS

     THE DEPUTY SALT COMMISSIONER AND ORS.                              Respondent(s)

     I.A.No.2/2017 (for exemption from filing O.T.)

     Date : 03-07-2017 This matter was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE DIPAK MISRA
                             HON'BLE MR. JUSTICE A.M. KHANWILKAR

     For Petitioner(s)
                                        Mr.M.A. Chinnasamy, AOR
                                        Ms.C.Rubavathi, Adv.
                                        Mr.V.Senthil Kumar, Adv.
                                        Mr.P.Raja Ram, Adv.

     For Respondent(s)
                                         Mr.Sureshan P., AOR

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Perused the letter dt. 30.06.2017. In view of the letter circulated by learned counsel for the petitioner, list after four weeks.





                             (ASHOK RAJ SINGH)                 (H.S. PARASHER)
                               COURT MASTER                     COURT MASTER
Signature Not Verified

Digitally signed by
ASHOK RAJ SINGH
Date: 2017.07.04
15:26:43 IST
Reason: