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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Maharashtra - Subsection

Section 25(iv) in The Maharashtra Truck Terminal (Regulation of Location) Act, 1995

(iv)determining the conditions under which the employees shall receive the retirement benefits including provident fund, pension, gratuity or compassionate allowance and the conditions under which heirs or surviving relatives of the employees shall receive such pension, gratuity or compassionate allowance;