Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17(3)] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(3)(d) in Mahatma Jyoti Rao Phoole University, Jaipur, 2012

(d)to be responsible for the maintenance of high standard of teaching in the Faculty and to cooperate with the Dean of other Faculties in the matter of inter-Faculty teaching arrangements, syllabi of subjects and courses of study;