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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Uttarakhand - Subsection

Section 8(1)(i) in Swami Rama Himalayan University Act, 2012

(i)to make special provision for permanent residents of Uttarakhand for admission in any course of the University or in a Constituent College, Regional Centre or Study Centre as per merit;