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Madhya Pradesh High Court

M/S Esteem Infrabuild Private Ltd. vs Union Of India on 13 December, 2017

THE HIGH COURT OF MADHYA PRADESH WP-8339-2016 (M/S ESTEEM INFRABUILD PRIVATE LTD. Vs UNION OF INDIA) 16 Gwalior, Dated : 13-12-2017 Parties through their respective counsel. As prayed by learned counsel for the petitioner, list this matter after ensuing winter vacation.




  (SANJAY YADAV)                                 (SUNIL KUMAR
      JUDGE                                           AWASTHI)
                                                   JUDGE




Durgekar