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[Cites 0, Cited by 0] [Section 18(5)] [Section 18] [Entire Act]

State of Tamilnadu - Subsection

Section 18(5)(ii) in Tamil Nadu Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2005

(ii)In case of Gas Turbine / Combined cycle Generating Stations -4.0% of original project cost as on the cut off date.;