Rajasthan High Court - Jodhpur
State Of Raj. & Ors vs Dr. Mohanlal Gupta on 17 July, 2009
Author: N P Gupta
Bench: N P Gupta, Govind Mathur
IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR
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SPL. APPL. WRIT No. 569 of 2009
STATE OF RAJ. & ORS.
V/S
DR. MOHANLAL GUPTA
Mr. YASHPAL KHILEREE,DY GC, for the appellant /
petitioner
Mr. VIKAS BIJARNIYA, for the respondent
Date of Order : 17.7.2009
HON'BLE SHRI N P GUPTA,J.
HON'BLE SHRI GOVIND MATHUR,J.
ORDER
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Learned counsel for the appellant submits that in view of the events taking place after filing of the appeal, the appeal has become infructuous. The same is, therefore, dismissed as infructuous.
( GOVIND MATHUR ),J. ( N P GUPTA ),J. /tarun/