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Rajasthan High Court - Jodhpur

State Of Raj. & Ors vs Dr. Mohanlal Gupta on 17 July, 2009

Author: N P Gupta

Bench: N P Gupta, Govind Mathur

  IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR
  --------------------------------------------------------


                  SPL. APPL. WRIT No. 569 of 2009

                         STATE  OF RAJ. & ORS.
                                 V/S
                            DR. MOHANLAL GUPTA

    Mr. YASHPAL   KHILEREE,DY GC, for the appellant /
petitioner

    Mr. VIKAS BIJARNIYA, for the respondent

    Date of Order : 17.7.2009

                      HON'BLE SHRI N P GUPTA,J.
                   HON'BLE SHRI GOVIND MATHUR,J.

                                 ORDER

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Learned counsel for the appellant submits that in view of the events taking place after filing of the appeal, the appeal has become infructuous. The same is, therefore, dismissed as infructuous.

( GOVIND MATHUR ),J. ( N P GUPTA ),J. /tarun/