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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Haryana - Subsection

Section 13(1)(ii) in Haryana Aided Schools (Special Pension and Contributory Provident Fund) Rules, 2001

(ii)In the vent of death an employee while in service the gratuity shall be paid as detailed below :-