Delhi High Court - Orders
Indian Oil Corporation Ltd vs Stup Consultants Pvt. Ltd on 29 April, 2024
Author: Dinesh Kumar Sharma
Bench: Dinesh Kumar Sharma
$~22 & 23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 90/2021, I.A. 3298/2021
INDIAN OIL CORPORATION LTD. ..... Petitioner
versus
STUP CONSULTANTS PVT. LTD. ..... Respondent
+ OMP (ENF.) (COMM.) 162/2021, EX.APPL.(OS) 1101/2021
M/S STUP CONSULTANTS PVT LTD ..... Decree Holder
versus
INDIAN OIL CORPORATION LIMITED ..... Judgement Debtor
Present.: Mr.V.N.Koura and Mrs.Paramjeet Benipal, Advts. for Indian
Oil Corporation Limited.
Mr.Pranav Jain and Mr.Kshitij Paliwal, Advts. for respondent
in item no.22.
CORAM:
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 29.04.2024 Part arguments heard on behalf of the Indian Oil Corporation Limited. List for further hearing on 16.08.2024.
DINESH KUMAR SHARMA, J APRIL 29, 2024 rb This is a digitally signed order.
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