Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Mdd Medical Systems (India) Pvt. Ltd vs Delhi International Arbitration ... on 14 February, 2023

Author: Purushaindra Kumar Kaurav

Bench: Purushaindra Kumar Kaurav

                          $~10 & 11
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    W.P.(C) 10850/2019, CM APPL. 44897-44899/2019, CM APPL.
                               45233-45234/2019

                               MDD MEDICAL SYSTEMS (INDIA) PVT. LTD.                 ..... Petitioner
                                                  Through:      Mr. Animesh Kumar & Mr. Nishant
                                                                Kumar, Advocates.
                                                  Versus

                               DELHI INTERNATIONAL ARBITRATION CENTRE AND ORS.
                                                                    ..... Respondents
                                                  Through:      Mr. Ashish Mishra, Advocate for R-3.

                          +    W.P.(C) 10859/2019 & CM APPL. 44913-44915/2019
                               LSR MEDICAL PVT LTD                                ..... Petitioner
                                                  Through:      Mr. Animesh Kumar & Mr. Nishant
                                                                Kumar, Advocates.
                                                  Versus

                               DELHI INTERNATIONAL ARBITARTION CENTRE THROUGH
                               ITS COORDINATOR & ORS
                                                                         ..... Respondents
                                            Through: Mr. Ashish Mishra, Advocate for R-3.
                          CORAM:
                          HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
                                                  ORDER

% 14.02.2023 CM APPL. 44898, 44899/2019 & 45234/2019 in W.P.(C) 10850/2019 (for exemption) CM APPL. 44914 & 44915/2019 in W.P.(C) 10859/2019 (for exemption)

1. Allowed, subject to all just exceptions.

Signature Not Verified Signed By:PRATIMA Signing Date:21.02.2023 18:18:12

2. The applications are disposed of. W.P.(C) 10850/2019 W.P.(C) 10859/2019

3. Learned counsel appearing on behalf of respondent No.3 prays for and is granted eight weeks further time to file the reply.

4. Let the same be filed accordingly.

5. List on 18.07.2023.

6. Interim order is extended till the next date of hearing.

PURUSHAINDRA KUMAR KAURAV, J FEBRUARY 14, 2023 nc Signature Not Verified Signed By:PRATIMA Signing Date:21.02.2023 18:18:12