Delhi High Court - Orders
Mdd Medical Systems (India) Pvt. Ltd vs Delhi International Arbitration ... on 14 February, 2023
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~10 & 11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10850/2019, CM APPL. 44897-44899/2019, CM APPL.
45233-45234/2019
MDD MEDICAL SYSTEMS (INDIA) PVT. LTD. ..... Petitioner
Through: Mr. Animesh Kumar & Mr. Nishant
Kumar, Advocates.
Versus
DELHI INTERNATIONAL ARBITRATION CENTRE AND ORS.
..... Respondents
Through: Mr. Ashish Mishra, Advocate for R-3.
+ W.P.(C) 10859/2019 & CM APPL. 44913-44915/2019
LSR MEDICAL PVT LTD ..... Petitioner
Through: Mr. Animesh Kumar & Mr. Nishant
Kumar, Advocates.
Versus
DELHI INTERNATIONAL ARBITARTION CENTRE THROUGH
ITS COORDINATOR & ORS
..... Respondents
Through: Mr. Ashish Mishra, Advocate for R-3.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 14.02.2023 CM APPL. 44898, 44899/2019 & 45234/2019 in W.P.(C) 10850/2019 (for exemption) CM APPL. 44914 & 44915/2019 in W.P.(C) 10859/2019 (for exemption)
1. Allowed, subject to all just exceptions.
Signature Not Verified Signed By:PRATIMA Signing Date:21.02.2023 18:18:122. The applications are disposed of. W.P.(C) 10850/2019 W.P.(C) 10859/2019
3. Learned counsel appearing on behalf of respondent No.3 prays for and is granted eight weeks further time to file the reply.
4. Let the same be filed accordingly.
5. List on 18.07.2023.
6. Interim order is extended till the next date of hearing.
PURUSHAINDRA KUMAR KAURAV, J FEBRUARY 14, 2023 nc Signature Not Verified Signed By:PRATIMA Signing Date:21.02.2023 18:18:12