Section 2(h) in Tamil Nadu Oilpalm (Regulation of Production and Processing) Act, 1994
(h)"Oilpalm grower" means a person who cultivates oilpalm, whether by himself or by his own servants or by hired labour or by members of his family or by his tenants and includes Oilpalm Grower's Co-operative Society, but not a member thereof, and a company as defined in section 3 of the Companies Act, 1956 (Central Act I of 1956);
