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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Tripura - Subsection

Section 22(2)(c) in Tripura Tribal Areas Autonomous District (Establishment of Village Committee) Act, 1994

(c)Cart, cycle, boats and other means of conveyance but shall not include taxes on mechanically propelled vehicles;