Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Andhra Pradesh - Subsection Section 12(g) in Andhra Pradesh State Commission for Scheduled Castes and Scheduled Tribes Act, 2003 (g)to enquire into any unfair practise take decision thereon and recommend to the Government the action to be taken in that matter;
