Allahabad High Court
Ram Prakash Mishra & Anr. vs Executive Officer, Nagar Panchayat, ... on 24 September, 2020
Author: Alok Mathur
Bench: Alok Mathur
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?In Chamber Case :- MISC. SINGLE No. - 15465 of 2020 Petitioner :- Ram Prakash Mishra & Anr. Respondent :- Executive Officer, Nagar Panchayat, Amethi & Anr. Counsel for Petitioner :- Ram Raj Ojha Counsel for Respondent :- C.S.C. Hon'ble Alok Mathur,J.
1. Heard learned counsel for the petitioner as well as learned Standing Counsel for the State respondent.
2. In view of the order proposed to be passed, requirement of issuance of notice to respondent no. 2, is hereby dispensed with.
3. Instant petition has been filed by the petitioner praying for direction to the Executive Officer, Nagar Panchayat, Amethi, District - Amethi to decide mutation application dated 22.1.2019 (Ram Prakash and another Vs. Shashi Kala), expeditiously.
4. Learned counsel for the petitioner submits that grievance of the petition would be sufficiently met in case respondent no.1-Executive Officer, Nagar Panchayat, Amethi, District - Amethi, considers and decides the aforesaid case in the time bound manner.
5. Learned Standing Counsel has no objection to the aforesaid prayer.
6. Considering the facts and circumstances of the case, without entering into the merits, respondent no.1- Executive Officer, Nagar Panchayat, Amethi, District - Amethi, is directed to decide mutation application dated 22.1.2019 (Ram Prakash and another Vs. Shashi Kala), expeditiously, say within a period of four months from the date of production of a copy of this order, in accordance with law, if there is no legal impediment.
7. It is further directed that the parties to the case shall cooperate in expeditious disposal of the case and shall not seek any unnecessary adjournment, neither any such adjournment shall be granted by the Court concerned, except in exceptional circumstances.
8. With above observations/directions, the writ petition stands disposed of.
Order Date :- 24.9.2020 RKM.