Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Telangana - Section Section 19 in Telangana Ferries Act, 1314 F 19. Tolls. - The tolls collected at such ferries shall not exceed the rate fixed for Government ferries under section 13.Penalties and Procedure
