Calcutta High Court (Appellete Side)
Sk. Soharab Ali vs Sk. Abdul Rahim And Another on 19 November, 2019
1 S/L. 2.
November 19, 2019.
MNS.
C. O. No. 3415 of 2014 Sk. Soharab Ali Vs. Sk. Abdul Rahim and another Mr. Mrinal Kanti Biswas ... for the petitioner.
In the order dated August 13, 2019, the number of the revisional application was wrongly mentioned in the cause title as C. O. No. 3415 of 2019 instead of C. O. No. 3415 of 2014.
Accordingly, let the said order be deemed to stand corrected by reading the cause title as C.O. No. 3415 of 2014 instead of C. O. No. 3415 of 2019.
Let this order be treated to be a part of the order dated August 13, 2019. Urgent photostat certified copies of this order, if applied for, be made available to the parties upon compliance with the requisite formalities.
(Sabyasachi Bhattacharyya, J.)