Section 33(3)(iii) in The Maharashtra Housing and Area Development Authority Contributory Provident Fund Rules, 1985

[Cites 0, Cited by 0] [Section 33(3)] [Section 33] [Entire Act]

State of Maharashtra - Subsection

Section 33(3)(iii) in The Maharashtra Housing and Area Development Authority Contributory Provident Fund Rules, 1985

(iii)The Accounts Officer shall after verification with the Ledger Account issue an authority for the amount indicated in the application at least a month before the date of superannuation but payable on the date of superannuation.

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State of Maharashtra - Subsection

Section 33(3)(iii) in The Maharashtra Housing and Area Development Authority Contributory Provident Fund Rules, 1985