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State of Telangana - Section

Section 4 in Telangana (Transfer of pending cases of State of Telangana from the Andhra Pradesh Administrative Tribunal to High Court of Judicature at Hyderabad) Act, 2016

4. Intimation of transfer of cases to the parties.

- As soon as after the transfer of pending cases under Section 3, the High Court shall intimate the parties and their Counsel accordingly.