Rajasthan High Court - Jodhpur
Mahaveer Prasad vs Sayra Devi on 2 February, 2017
Author: Pankaj Bhandari
Bench: Pankaj Bhandari
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B.Civil Writ Petition No. 5220 / 2016
Mahaveer Prasad s/o Shri Ramkumar, aged 75 years, by caste
Saini, Ward No.4, Hathipura Bas, Bhadra, Tehsil Bhadra, District
Hanumangarh.
----Petitioner
Versus
Sayra Devi w/o Pannalal Patawari, resident of Ward No.3, Bhadra,
Tehsil Bhadra, District Hanumangarh.
----Respondent
_____________________________________________________
For Petitioner(s) : Mr.Sushil Solanki
For Respondent(s) :
_____________________________________________________
HON'BLE MR. JUSTICE PANKAJ BHANDARI
Order 02/02/2017 Counsel for the petitioner does not wish to press this writ petition.
Consequently, the present writ petition is dismissed as not pressed. The stay application also stands disposed.
(PANKAJ BHANDARI)J. Skant/-