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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Maharashtra - Subsection

Section 29(i) in The Maharashtra Truck Terminal (Regulation of Location) Act, 1995

(i)to cover its expenses on maintenance of roads, drainage, water supply, provisions for storage of goods, parking places, and such other facilities, amenities or services as may be provided by it, including provisions of street lighting at the Truck Terminal; and