Punjab-Haryana High Court
Seema vs Amit Kumar on 5 February, 2026
* ae WSUS 28 % olicand x N oN & « aaee PAs TSN gz WM: z % a won Bespromed eret fy 2. SN aay ye that § N Shp Dante af Dee Versus Pa nach saree ag wee, io nl eo ihe, e era eae) a an het ; = ana oo oe x N 8 ro saenis, tect é ers ane oe os, ba e ER yee, The Sees aol ey: eon eon fa. 50 heed ot wi tone, we en Dd 8 HG gu a r e CORAM: i i S set ' ee ane my _ ant aed Ronee a ined ond es =
ity os wang 4 3 = _ me.
i ee Bow ced th, Ke me in an, Ea ial es wate - peed "wey oon wre, eo at ed tect wits x cae, ete pee sant am war rn ~ oS oe : "pen eet ee) o * fast "vy + ae s Q N 3 meat ¥.
iN ee, ft i re, ace ":