Delhi High Court - Orders
Gain Capital Private Limited vs Assistant Commissioner Of Income Tax ... on 31 October, 2023
Author: Satish Chandra Sharma
Bench: Chief Justice, Tushar Rao Gedela
$~15.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6154/2023 and CM APPL. 24228/2023
GAIN CAPITAL PRIVATE LIMITED ..... Petitioner
Through: Mr. Ruchesh Sinha and Ms. Monalisa
Maity, Advs.
versus
ASSISTANT COMMISSIONER OF INCOME TAX (OSD) & ANR.
..... Respondent
Through: Mr. Shailendra Kishore, Sr. St.
Counsel with Ms. Anuja Pethia, Jr. St.
Counsel, Ms. Dacchita, Jr. St.
Counsel.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 31.10.2023 Learned counsel for the Revenue prays for and is granted 4 weeks' time to file the counter affidavit. Let a rejoinder, if any, be filed within 2 weeks thereafter.
List on 09.01.2024.
Interim orders, if any, to continue.
SATISH CHANDRA SHARMA, CJ TUSHAR RAO GEDELA, J OCTOBER 31, 2023 N.Khanna This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/11/2023 at 21:03:31