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Delhi High Court - Orders

National Insurance Co. Ltd vs Sharp Menthol Ltd on 8 January, 2024

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

                             $~6 & 7
                             *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         FAO(OS) (COMM) 227/2018
                                       NATIONAL INSURANCE CO. LTD.       ..... Appellant
                                                    Through: Mr Sudhir Nandrajog, Senior
                                                             Advocate with Mr Yogesh
                                                             Malhotra and Mr Sushant
                                                             Kishore, Advocates.
                                                    versus

                                       SHARP MENTHOL LTD.                                                       ..... Respondent
                                                   Through:                                          Ms Bhakti Pasrija, Mr Wattan
                                                                                                     Sharma, Mr Deepak Bajpai, Mr
                                                                                                     Sonu Mandal and Ms Diksha
                                                                                                     Kukrety, Advocates.

                                                                                          AND

                             +         FAO(OS) (COMM) 301/2018
                                       SHARP MINT LTD.                    ..... Appellant
                                                    Through: Ms Bhakti Pasrija, Mr Wattan
                                                               Sharma, Mr Deepak Bajpai, Mr
                                                               Sonu Mandal and Ms Diksha
                                                               Kukrety, Advocates.

                                                                            versus

                                       NATIONAL INSURANCE CO. LTD.       ..... Respondent
                                                    Through: Mr Sudhir Nandrajog, Senior
                                                             Advocate with Mr Yogesh
                                                             Malhotra and Mr Sushant
                                                             Kishore, Advocates.

                                       CORAM:
                                       HON'BLE MR. JUSTICE VIBHU BAKHRU
                                       HON'BLE MS. JUSTICE TARA VITASTA GANJU
                                                     ORDER

% 08.01.2024 List the present appeals on 16.01.2024, before the Bench of This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/01/2024 at 22:35:44 which one of us (Tara Vitasta Ganju, J.) is not a member, subject to orders of the Hon'ble the Acting Chief Justice.

VIBHU BAKHRU, J TARA VITASTA GANJU, J JANUARY 8, 2024 RK This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/01/2024 at 22:35:44