Delhi High Court - Orders
National Insurance Co. Ltd vs Sharp Menthol Ltd on 8 January, 2024
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~6 & 7
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 227/2018
NATIONAL INSURANCE CO. LTD. ..... Appellant
Through: Mr Sudhir Nandrajog, Senior
Advocate with Mr Yogesh
Malhotra and Mr Sushant
Kishore, Advocates.
versus
SHARP MENTHOL LTD. ..... Respondent
Through: Ms Bhakti Pasrija, Mr Wattan
Sharma, Mr Deepak Bajpai, Mr
Sonu Mandal and Ms Diksha
Kukrety, Advocates.
AND
+ FAO(OS) (COMM) 301/2018
SHARP MINT LTD. ..... Appellant
Through: Ms Bhakti Pasrija, Mr Wattan
Sharma, Mr Deepak Bajpai, Mr
Sonu Mandal and Ms Diksha
Kukrety, Advocates.
versus
NATIONAL INSURANCE CO. LTD. ..... Respondent
Through: Mr Sudhir Nandrajog, Senior
Advocate with Mr Yogesh
Malhotra and Mr Sushant
Kishore, Advocates.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MS. JUSTICE TARA VITASTA GANJU
ORDER
% 08.01.2024 List the present appeals on 16.01.2024, before the Bench of This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/01/2024 at 22:35:44 which one of us (Tara Vitasta Ganju, J.) is not a member, subject to orders of the Hon'ble the Acting Chief Justice.
VIBHU BAKHRU, J TARA VITASTA GANJU, J JANUARY 8, 2024 RK This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/01/2024 at 22:35:44