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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Goa - Subsection

Section 51(1) in The Goa Agricultural Produce Marketing (Development and Regulation) Rules, 2010

(1)After the completion of counting, the Returning Officer shall record in the result sheet in Form 'G' hereto the total number of votes polled by each candidate and announce the same.