Madhya Pradesh High Court
Saligram vs The State Of Madhya Pradesh on 1 December, 2018
1 MCRC-48059-2018 The High Court Of Madhya Pradesh MCRC-48059-2018 (SALIGRAM Vs THE STATE OF MADHYA PRADESH) 1 Indore, Dated : 01-12-2018 Parties through their counsel. As prayed by counsel for the applicant, list the matter in the week commencing 10/12/2018 (MISS VANDANA KASREKAR) JUDGE amol Digitally signed by AMOL N MAHANAG Date: 2018.12.05 10:19:26 +05'30'