Supreme Court - Daily Orders
M/S. Tommorrowland Limited vs Housing And Urban Development ... on 20 March, 2023
Bench: Surya Kant, J.K. Maheshwari
ITEM NO.803 COURT NO.9 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).34338/2016
(Arising out of impugned final judgment and order dated 03-06-2016
in RSA No.362/2014 passed by the High Court of Delhi at New Delhi)
M/S. TOMMORROWLAND LIMITED Petitioner(s)
VERSUS
HOUSING AND URBAN DEVELOPMENT CORPORATION LTD. & ANR. Respondent(s)
With
SLP(C)Nos.10752-10753/2018
Date : 20-03-2023 These petitions were mentioned today.
CORAM :
HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE J.K. MAHESHWARI
For Petitioner(s) Mr. Pavan Sachdeva, Adv.(Mentioned by)
Mr. Ishan Sachdeva, Adv.
Mr. M. C. Dhingra, AOR
For Respondent(s) Mr. Rohit Sharma, Adv.
Mr. Nikhil Purohit, Adv.
Mr. Ashok Kumar, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Upon being mentioned by Mr. Pavan Sachdeva, learned counsel for the petitioner, we deem it appropriate to direct the Registry to list these matters on 28.03.2023.
(SATISH KUMAR YADAV) (PREETHI T.C.)
DEPUTY REGISTRAR COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
satish kumar yadav
Date: 2023.03.20
19:25:28 IST
Reason: