Section 4 in Special Rules for Regulating the Construction and Maintenance in the Vicinity of Civil Aerodromes, 1970
4. Prohibition of buildings in the vicinity of Civil Aerodromes or Air-force or Airfield and Installation.
- No person or authority other than the Civil Aviation Department or the Ministry of Defence, Government of India or the State Government shall erect or re-erect or make material alterations in any building, installation or structure in the vicinity of a Civil Aerodrome or Air-force, Airfield and installations save as expressly provided in these rules.
