Karnataka High Court
Peekappa S/O Chandrappa Lamani vs The State Of Karnataka on 22 December, 2021
Author: Hemant Chandangoudar
Bench: Hemant Chandangoudar
1
IN THE HIGH COURT OF KARNATAKA
DHARWAD BENCH
DATED THIS THE DAY OF 22ND DECEMBER, 2021
BEFORE
THE HON'BLE MR. JUSTICE HEMANT CHANDANGOUDAR
WP NO 102472 OF 2021 (LR)
BETWEEN
PEEKAPPA S/O CHANDRAPPA LAMANI,
AGE:44 YEARS, OCC: AGRICULTURE,
R/O MUCHAKANDI L.T.,
MUCHAKHANDI-587111
TQ:DIST: BAGALKOT.
....PETITIONER
(SRI.SABEEL AHMED, ADV., FOR PETITIONER)
AND
1. THE STATE OF KARNATAKA,
REP. BY ITS SECRETARY,
DEPARTMENT OF REVENUE,
VIDHANASOUDHA,
BANGALORE-560 001.
2. THE LAND TRIBUNAL,
BAGALKOT, BY ITS CHAIRMAN,
TQ./DIST: BAGALKOT.
3. SHEKUBAI W/O. RAMU LAMANI,
AGE:40 YEARS, OCC: HOUSE-HOLD
4. ANEEL S/O RAMU LAMANI,
AGE:23 YEARS, OCC: STUDYING,
5. DEEPA D/O RAMU LAMANI
2
AGE:20 YEARS, OCC: STUDYING,
6. JYOTHI D/O RAMU LAMANI
AGE:17 YEARS, OCC: STUDYING,
(RESPDT. NO.3 IS THE MINOR GUARDIAN FOR
RESPDT.NO.6)
RESPONDENTS NO.3 TO 6 ARE RESIDING AT
MUCHAKANDI L.T.,
MUCHAKHANDI-587111
TQ./DIST: BAGALKOT.
7. MANAPPA S/O HARISINGH LAMANI
AGE:58 YEARS, OCC: AGRICULTURE,
R/O 126, DURGADEVI NAGAR,
MUCHAKANDI L.T.,
MUCHAKHANDI-587111
TQ./DIST: BAGALKOT.
8. PUNDALIKAPPA
S/O HARISINGH @ HARISINGAPPA LAMANI
AGE:56 YEARS, OCC: GOVT.SERVICE,
R/O MUCHAKANDI L.T.,
MUCHAKHANDI-587111
TQ:DIST: BAGALKOT.
9. HEERU @ HEERAPPA S/O HARISINGH @ HARISINGAPPA
LAMANI @ KURI @ NAIK,
AGE: 50 YEARS, OCC: GOVT. SERVICE,
R/O MUCHAKANDI L.T.,
MUCHAKHANDI-587111
TQ./DIST: BAGALKOT.
10. MEENAKSHI W/O RAMESH LAMANI
AGE: 40 YEARS, OCC: HOUSE HOLD,
R/O MUCHAKANDI L.T.,
MUCHAKHANDI-587111
TQ:DIST: BAGALKOT.
3
11. PRIYANKA D/O RAMESH JADHAV
AGE: 15 YEARS, OCC: STUDENT,
R/O MUCHAKANDI L.T.,
MUCHAKHANDI-587111
TQ./DIST: BAGALKOT.
12. BHOOMIKA D/O RAMESH LAMANI
AGE: 13 YEARS, OCC: STUDENT,
R/O MUCHAKANDI L.T.,
MUCHAKHANDI-587111
TQ./DIST: BAGALKOT.
13. CHETAN S/O RAMESH LAMANI
AGE:11 YEARS, OCC: STUDENT,
R/O MUCHAKANDI L.T.,
MUCHAKHANDI-587111
TQ:DIST: BAGALKOT.
14. LIKHITA D/O RAMESH LAMANI
AGE: 10 YEARS, OCC: STUDENT,
R/O MUCHAKANDI L.T.,
MUCHAKHANDI-587111
TQ./DIST: BAGALKOT.
(SINCE RESPDTS.NO.11 TO 14 ARE MINORS,
REPTD. BY RESPONDENT NO.10 MINOR GUARDIAN)
15. THARA W/O RAVINDRA RATHOD
AGE: 47 YEARS, OCC: HOUSEHOLD,
R/O MUCHAKANDI L.T.,
MUCHAKHANDI-587111
TQ:DIST: BAGALKOT.
16. MALLAPPA S/O IRAPPA PATTANASHETTI,
AGE: 79 YEARS, OCC: AGRICULTURE,
R/O HUNDEKAR STREET, NEAR CHARANTIMATH,
BAGALKOT, TQ:DIST: BAGALKOT,
17. HANAMANTH S/O REVANAPPA @ BHIMAPPALAMANI,
AGE: 42 YEARS, OCC: AGRICULTURE,
4
R/O NEAR HANUMAN TEMPLE,
MUCHAKANDI L.T., MUCHAKHANDI-587111
TQ:DIST: BAGALKOT.
18. HEMABAI W/O SHANKRAPPA LAMANI,
AGE: 80 YEARS, OCC: HOUSEHOLD,
R/O MUCHAKANDI L.T.,
MUCHAKHANDI-587111
TQ:DIST: BAGALKOT.
19. BASAVARAJ S/O SHANKRAPPA LAMANI
AGE: 43 YEARS, OCC:BANK EMPLOYEE,
R/O MUCHAKANDI L.T.,
MUCHAKHANDI-587111
TQ:DIST: BAGALKOT.
20. MAHANTESH S/O SHANKRAPPA LAMANI,
AGE: 39 YEARS, OCC: GOVT. SERVICE,
R/O MUCHAKANDI L.T.,
MUCHAKHANDI-587111
TQ:DIST: BAGALKOT.
21. VISHNU S/O SHANKRAPPA LAMANI
AGE: 32 YEARS, OCC: PVT.SERVICE,
R/O MUCHAKANDI L.T.,
MUCHAKHANDI-587111
TQ:DIST: BAGALKOT.
22. DEVIBAI W/O KONAPPA LAMANI
AGE: 56 YEARS, OCC: HOUSE-HOLD,
R/O #177, MUCHAKANDI L.T.,
MUCHAKHANDI-587111
TQ:DIST: BAGALKOT.
23. SUSHILA W/O HANAMANTH RATHOD,
AGE: 50 YEARS, OCC: HOUSEHOLD,
R/O MUCHAKANDI L.T.,
MUCHAKHANDI-587111
5
TQ:DIST: BAGALKOT.
24. SHANTABAI W/O SHAMALAMANI @ RAJAPUT,
AGE: 33 YEARS, OCC: HOUSEHOLD,
R/O MUCHAKANDI L.T.,
MUCHAKHANDI-587111
TQ:DIST: BAGALKOT.
25. PARUBAI W/O HARISHCHANDRA LAMANI
AGE: 44 YEARS, OCC: HOUSE-HOLD,
R/O MUCHAKANDI L.T.,
MUCHAKHANDI-587111
TQ:DIST: BAGALKOT.
26. KAMALABAI D/O SHANKRAPPA LAMANI,
AGE: 36 YEARS, OCC: HOUSEHOLD,
R/O MUCHAKANDI L.T.,
MUCHAKHANDI-587111
TQ:DIST: BAGALKOT.
27. ASHA W/O SHEKAR LAMANI,
AGE: 33 YEARS, OCC: AGRICULTURE,
R/O MUCHAKANDI L.T., MUCHAKHANDI-587111
TQ:DIST: BAGALKOT.
28. LOKESH S/O SHEKAR LAMANI
AGE:13 YEARS, OCC: STUDENT,
R/O MUCHAKANDI L.T., MUCHAKHANDI-587111
TQ:DIST: BAGALKOT.
29. SHASHANK S/O SHEKAR LAMANI
AGE: 11 YEARS, OCC: STUDENT,
R/O MUCHAKANDI L.T., MUCHAKHANDI-587111
TQ:DIST: BAGALKOT.
(SINCE RESPDTS.NO.28 AND 29 ARE MINORS,
REPTD. BY RESPDT. NO..27 MINOR GUARDIAN)
30. LILABEN W/O VITHALBHAI PATEL,
AGE:74 YEARS, OCC: HOUSEHOLD,
6
NEAR K.E.B., NAVANAGAR,
BAGALKOT, TQ./ DIST: BAGALKOT
31. RENUKABAI S/O HIRU @ IRANNA LAMANI,
AGE: 48 YEARS, OCC: HOUSEHOLD,
R/O #122/A, DURGADEVI NAGAR,
MUCHAKANDI L.T., MUCHAKHANDI-587111
TQ:DIST: BAGALKOT.
32. DINESH S/O IRANNA @ HIRU LAMANI
AGE: 21 YEARS, OCC: STUDENT,
R/O DURGADEVI NAGAR,
MUCHAKANDI L.T., MUCHAKHANDI-587111
TQ:DIST: BAGALKOT.
33. PRAJWAL S/O IRANNA @ HIRU LAMANI
AGE: 21 YEARS, OCC: STUDENT,
R/O DURGADEVI NAGAR,
MUCHAKANDI L.T.,
MUCHAKHANDI-587111, TQ:DIST: BAGALKOT.
34. RAJU S/O CHANDRAPPA LAMANI,
AGE: 53 YEARS, OCC: AGRICULTURE,
R/O DURGADEVI NAGAR,
MUCHAKANDI L.T., MUCHAKHANDI-587111
TQ:DIST: BAGALKOT.
35. SUSHILABAI W/O BASHAPPA LAMANI,
AGE: 37 YEARS, OCC: HOUSEHOLD,
R/O MUCHAKANDI L.T.,
MUCHAKHANDI-587111, TQ:DIST: BAGALKOT.
36. AKSHATHA D/O BASHAPPA LAMANI
AGE: 21 YEARS, OCC: STUDENT,
R/O MUCHAKANDI L.T.,
MUCHAKHANDI-587111, TQ:DIST: BAGALKOT.
37. RAVIKIRAN S/O BASHAPPA LAMANI,
AGE: 17 YEARS, OCC: STUDENT,
R/O MUCHAKANDI L.T.,
7
MUCHAKHANDI-587111, TQ:DIST: BAGALKOT.
(SINCE RESPDT.NO.35 IS MINOR
REPRESENTED BY RESPDT.NO.35 MINOR GUARDIAN)
38. MARUTI S/O UMALAPPA LAMANI,
AGE:49 YEARS, OCC: AGRICULTURE,
R/O #123, DURGADEVI NAGAR, MUCHAKANDI L.T.,
MUCHAKHANDI-587111, TQ:DIST: BAGALKOT.
39. KUSUMA W/O RAMESH LAMANI
AGE: 50 YEARS, OCC: GOVT. SERVICE,
R/O MUCHAKANDI L.T.,
MUCHAKHANDI-587111, TQ:DIST: BAGALKOT.
40. BHIMABAI W/O GURAPPA LAMANI,
AGE: 53 YEARS, OCC: HOUSEHOLD,
R/O MUCHAKANDI L.T.,
MUCHAKHANDI-587111, TQ:DIST: BAGALKOT.
41. ASHOK S/O GURAPPA LAMANI,
AGE: 36 YEARS, OCC: AGRICULTURE,
R/O MUCHAKANDI L.T.,
MUCHAKHANDI-587111, TQ:DIST: BAGALKOT.
42. SUBHASH S/O GURAPPA LAMANI,
AGE: 31 YEARS, OCC: AGRICULTURE,
R/O MUCHAKANDI L.T.,
MUCHAKHANDI-587111, TQ:DIST: BAGALKOT.
43. ASHWATH S/O RAMESH LAMANI,
AGE:31YEARS, OCC: PVT JOB,
R/O MUCHAKANDI L.T.,
MUCHAKHANDI-587111, TQ./DIST: BAGALKOT.
44. POOJARANI W/O CHANDRAPPA NAIK,
AGE: 30 YEARS, OCC: HOUSEHOLD,
R/O MUCHAKANDI L.T.,
MUCHAKHANDI-587111, TQ./DIST: BAGALKOT.
45. SAGAR @ SAGAR R.J. S/O RAMESH LAMANI @ JADHAV,
AGE: 28 YEARS, OCC: PVT.JOB,
8
R/O MUCHAKANDI L.T.,
MUCHAKHANDI-587111, TQ:DIST: BAGALKOT.
46. SHEKAR @ SHEKAPPA S/O POMU @ PAMPANNACHAVAN,
AGE: 35 YEARS, OCC: AGRICULTURE,
R/O MUCHAKANDI L.T.,
MUCHAKHANDI-587111, TQ:DIST: BAGALKOT.
47. LAKKIBAI W/O. LOKAPPA LAMANI
AGE: 73 YEARS, OCC: HOUSEHOLD
48. RUKMIBAI W/O. TUKARAM LAMANI
AGE: 53 YEARS, OCC: HOUSEHOLD
49. CHANDIBAI W/O. TUKAPPA LAMANI
AGE: 51 YEARS, OCC: HOUSEHOLD
50. SHANTIBAI W/O. SHIVAPPA LAMANI
AGE: 63 YEARS, OCC: HOUSEHOLD
51. SHARUBAI W/O. BABU LAMANI
AGE: 43 YEARS, OCC: HOUSEHOLD
52. TRIVENI D/O. BABU LAMANI
AGE: 21 YEARS, OCC: STUDENT
53. KIRTI D/O. BABU LAMANI
AGE: 19 YEARS, OCC: STUDENT
54. GIRIBAI W/O. LAXMAPPA LAMANI
AGE: 73 YEARS, OCC: HOUSEHOLD
55. SINAPPA S/O. LAXMAPPA LAMANI
AGE: 53 YEARS, OCC: AGRICULTURE
56. RAMESH S/O. LAXMAPPA LAMANI
AGE: 51 YEARS, OCC: AGRICULTURE
57. SHANTABAI W/O. SOMAPPA LAMANI
AGE: 40 YEARS, OCC: HOUSEHOLD
9
58. KIRAN S/O. SOMAPPA LAMANI
AGE: 24 YEARS, OCC: STUDENT
59. KAVITA D/O. SOMAPPA LAMANI
AGE: 22 YEARS, OCC: STUDENT
60. KUMAR S/O. SOMAPPA LAMANI
AGE: 18 YEARS, OCC: STUDENT
SL.NO.47 TO 60 ARE RESIDING AT
R/O MUCHAKANDI L.T.,
MUCHAKHANDI-587111,
TQ:DIST: BAGALKOT.
61. PARASHURAM S/O. NINGAPPA @ LINGAPPA LAMANI,
AGE: 34 YEARS, OCC: AGRICULTURE,
R/O: MUCHAKANDI L.T.,
MUCHAKHANDI-587111, TQ./DIST: BAGALKOT.
62. YANKAVVA W/O. PEEKAPPA LAMANI,
AGE:42 YEARS, OCC: HOUSEHOLD
63. SUNIL S/O. PEEKAPPA LAMANI,
AGE: 27 YEARS, OCC: STUDENT,
R/O: MUCHAKANDI L.T.,
MUCHAKHANDI-587111, TQ./DIST: BAGALKOT.
64. SACHIN S/O. PEEKAPPA LAMANI,
AGE: 25 YEARS, OCC: STUDENT
65. PRAHLAD S/O. PEEKAPPA LAMANI,
AGE: 22 YEARS, OCC: STUDENT
RESPONDENTS 62 TO 65 ARE RESIDING AT
R/O: MUCHAKANDI L.T.,
MUCHAKHANDI-587111,
TQ./DIST: BAGALKOT.
...RESPONDENTS
(SMT.GIRIJA S HIREMATH, HCGP FOR R1 AND R2;
10
SRI.RAKESH HATTIKATAGI, ADV., FOR R3-6, R47 TO 65;
SRI.C.S.SHETTAR, ADV., FOR R7 TO 15, 18-29
AND 31-36;
NOTICE TO R16,17 AND 30 DISPENSED WITH)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF CONSTITUTION OF INDIA PRAYING TO ISSUE A WRIT OF
CERTIORARI OR ANY OTHER APPROPRIATE WRIT, ORDER OR
DIRECTION TO QUASH THE ORDER PASSED BY THE LAND
TRIBUNAL, BAGALKOT (RESPONDENT NO.2) DATED 06.07.2010
IN NO.KLR/T/SR/209-A/714 VIDE ANNEXURE-C.
THIS WRIT PETITION COMING ON FOR THIS DAY, THE
COURT MADE THE FOLLOWING:
ORDER
This writ petition is filed for quashing of the order dated 16/7/2010 passed by the land tribunal, Bagalkot at Annexure-C whereby occupancy rights are granted in favour of respondent Nos. 3 to 15 who are the rival tenants.
2. The petitioner and respondent Nos. 3 to 6 have filed suit in O.S.No.145/2017 for partition and separate possession in respect of the land in question i.e. R.S.No.201 measuring 14 acres 4 guntas situated at Bagalkot and in the said suit, parties have settled the dispute amicably.
11
3. Petitioners and the private respondents to this writ petition have amicably settled the disputed and have accepted the order dated 6/7/2010 passed by the land tribunal, Bagalkot and the order dated 13/8/1981 passed by the land tribunal, Bagalkot and further alienation and transactions in respect of the land in question are also accepted.
4. In view of the settlement arrived at between the parties, the petitioner and the respondent Nos. 3 to 6, 47 to 65 have got no rights whatsoever in the land in question.
5. The petitioner and the respondent Nos.3,4,9,10,19,27,32,38,41,58,61,62 who are present before this court have accepted the compromise petition filed before this court.
In view of the settlement arrived at between the parties, the impugned order passed by the land tribunal is confirmed . With these observations, writ petition stands disposed of.
Sd/-
JUDGE Vb/-