Delhi High Court - Orders
Smt. Veena Khanna vs State & Ors on 6 March, 2023
Author: Prateek Jalan
Bench: Prateek Jalan
$~16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ TEST.CAS. 72/2017 & I.A. 14898/2017
SMT. VEENA KHANNA ..... Petitioner
Through: Mr. Khowaja Siddiqui, Mr.
Ashwini Kumar and Mr. Sohail
Khan, Advocates (Enrolment No.
D/6934/2020, Mobile No.
9555713550).
versus
STATE & ORS ..... Respondents
Through: Mr. Divyam Nandrajog, Panel
Counsel with Mr. Mayank Kamra,
Advocate for R-1.
Mr. Fursat Ali Siddiqui, Mr. Javed
Ahmed, Advocates for R-2 and R-
3.
Mr. Anant Garg, Ms. Srejita Mitra,
Advocates for R-4.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 06.03.2023
1. The contested testamentary proceedings are ripe for final hearing.
2. Issues were framed by order dated 12.11.2018. Learned counsel for the petitioner and the contesting respondent (respondent No. 4) are directed to file their issue wise written submissions with reference to the pleadings and evidence on record within four weeks.
3. List on 25.07.2023.
PRATEEK JALAN, J MARCH 6, 2023/'vp'/ Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:07.03.2023 12:00:52