Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(16)] [Section 2] [Entire Act] State of Gujarat - Subsection Section 2(16)(a) in The Gujarat Emergency Medical Services Act, 2007 (a)where an individual needs such immediate medical attention and the absence of which would place his health is serious jeopardy, or