Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Rajasthan - Subsection Section 1(2) in Rajasthan Mineral Prevention of Illegal Mining Transportation and Storage Rules, 2007 (2)They shall extent to whole of the State of Rajasthan and shall apply to all minerals except minor minerals.
