Section 12 in ELECTRONIC MEDIA ADVERTISING POLICY, 2023
12. PAYMENT OF BILLS:
Every Channel/Station will be obliged TO submit its telecast/broadcast/display bills complete in all respects along with telecast/broadcast/display certificates within 30 days of completion of campaign or last date of monthly telecast failing which action would be taken against them. The telecast/broadcast/display certificate submitted by the channel will be considered as the basic proof of telecast/broadcast/display.
