Supreme Court - Daily Orders
Rajesh Jain vs M/S Tdi Infrastructures Pvt Ltd ... on 2 May, 2016
Bench: Madan B. Lokur, N.V. Ramana
ITEM NO.41 COURT NO.8 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal(C) No(s). 12120-12121/2016
(Arising out of impugned final judgment and order dated 01/12/2015
in RP No. 1628/2015 01/12/2015 in RP No. 1627/2015 passed by the
National Consumers Disputes Reddressal Commission, New Delhi)
RAJESH JAIN Petitioner(s)
VERSUS
M/S TDI INFRASTRUCTURES PVT LTD Respondent(s)
Date : 02/05/2016 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s) Mr. D.P. Singh,Adv.
Ms. Sonam Gupta,Adv.
Mr. Devansh Arya,Adv.
Mr. Sanjay Jain,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
(Madhu Bala) (Jaswinder Kaur) Court Master Court Master Signature Not Verified Digitally signed by Meenakshi Kohli Date: 2016.05.03 13:11:41 IST Reason: