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[Cites 0, Cited by 0] [Section 129(1)] [Section 129] [Entire Act]

State of Mizoram - Subsection

Section 129(1)(c) in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

(c)not of unsound mind and one not stand for declared by a competent Court;